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NGT Directs DERC to Fix Waste Plant Power Rates - (07 Apr 2016)

National Green Tribunal (NGT) has irked over a dispute for purchase of power from the Bawana waste-to-energy plant and directed Delhi Electricity Regulatory Commission (DERC) to fix the rates at which electricity is to be purchased by discoms.

Tags : NATIONAL GREEN TRIBUNAL   DERC  

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