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Delhi HC to DGCA: Periodically Review Guidelines Concerning Wearing of Face Masks in Flights - (19 Jul 2022)

CIVIL

Delhi High Court has asked Directorate General of Civil Aviation (DGCA) to periodically review its guidelines concerning wearing of face mask in flights, while also adhering to the guidelines issued by the Government of India on COVID-19 protocols.

Tags : DELHI HIGH COURT   REVIEW   COVID PROTOCOL  

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