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Delhi Court Upholds Ansal Brothers' Conviction in Evidence Tampering Case - (19 Jul 2022)

CRIMINAL

Delhi Court has dismissed the appeals of real estate barons Sushil Ansal and Gopal Ansal challenging their conviction in the evidence tampering case in connection with the Uphaar fire tragedy that happened in the year 1997.

Tags : DELHI COURT   EVIDENCE TAMPERING   UPHAAR FIRE TRAGEDY  

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