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Delhi HC: Pregnancy Out of Consensual Relationship Can’t be Terminated After 20 Weeks - (18 Jul 2022)

LAW OF MEDICINE

Delhi High Court has held that an unmarried woman, whose pregnancy arises out of a consensual relationship, is clearly not covered by any of the Clauses under the Medical Termination of Pregnancy Rules, 2003.

Tags : DELHI HIGH COURT   UNMARRIED WOMAN   PREGNANCY   TERMINATION  

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