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Bombay HC Grants Bail to 72 Years Old Alleged Naxal Operative - (18 Jul 2022)

CRIMINAL

Bombay High Court has granted bail to 72 year old to Sathyanarayana Rani, arrested in 2019 for allegedly being a top Naxal operative and conspiring the attack on security personnel in Gadchiroli.

Tags : BOMBAY HIGH COURT   NAXAL OPERATIVE   BAIL  

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