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Calcutta High Court Fines BJP Leader for Trying to Settle Political Scores by Filing a Deceptive Plea - (20 Aug 2015)

Calcutta High Court has imposed fine of Rs. 10 lakh on a BJP functionary of Calcutta for trying to “settle political scores” by filing deceptive plea alleging police inaction in case of hate speech against Abhishek Banerjee, Trinamool Congress MP.

Tags : CALCUTTA HIGH COURT  BJP  

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