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SC: Allottees Unable to Meet Payment Timeline Under PMAYS May Make Request to Concerned Authorities - (15 Jul 2022)

CIVIL

Supreme Court has held that slum dwellers eligible for rehabilitation under the Pradhan Mantri Awas Yojana Scheme (PMAYS), but facing difficulty in meeting the payment timeline can approach concerned authorities.

Tags : SUPREME COURT   PMAYS   CONCERNED AUTHORITIES  

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