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SCDRC: Insured Should Take All Reasonable Steps to Safeguard Vehicle Insured From Loss or Damages - (14 Jul 2022)

CONSUMER

State Consumer Dispute Redressal Commission, Chandigarh has held that insured should take all reasonable steps to safeguard the vehicle insured from loss or damages.

Tags : SCDRC   INSURED   VEHICLES   DAMAGES  

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