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HP HC Quashes FIR Against Journalist Conducting Reality Check by Procuring Covid Passes in Fake Name - (14 Jul 2022)

CRIMINAL

Himachal Pradesh High Court has quashed a criminal case against a Zee News Journalist for conducting a 'reality check' on e-pass registration for inter-State movement by procuring COVID E-passes in the name of Donald Trump and Amitabh Bachchan.

Tags : HIMACHAL PRADESH HIGH COURT   FAKE NAMES   COVID E-PASSES  

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