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Allahabad HC: Courts Shouldn't Stay Termination & Dismissal Order During The Pendency of Proceedings - (13 Jul 2022)

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Allahabad High Court has held that by way of an interim order, the order of suspension termination, dismissal, and transfer etc. should not be stayed during the pendency of the proceedings in Court.

Tags : ALLAHABAD HIGH COURT   INTERIM ORDER   TERMINATION & DISMISSAL  

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