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Bengaluru Court Directs Social Media to Take Down Photo Against Justice Surya Kant & Pardiwala - (13 Jul 2022)

CIVIL

Bengaluru Court has directed social media platforms Twitter, Facebook, Linkedin, Instagram and Whatsapp to take down a widely circulated photograph which was used to make false and defamatory claims against Justice Surya Kant and Justice Pardiwala of the Supreme Court.

Tags : BENGALURU COURT   SOCIAL MEDIA   DEFAMATORY CLAIMS  

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