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Madras HC: Amendment to TN Motor Vehicles Act Unconstitutional - (06 Apr 2016)

Madras High Court has declared that the amendment made to Tamil Nadu Motor Vehicles Taxation Act,1974, by the government, which imposed a tax on omni buses plying in the state as ultra vires and unconstitutional.

Tags : MADRAS HIGH COURT   TAMIL NADU MOTOR VEHICLES TAXATION ACT  1974  

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