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Delhi HC Restrains Use of 'Facebake' And Other Facebook Formative Trademarks - (12 Jul 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has permanently restrained the use of marks namely 'facebake' and 'facecake', Facebook marks, Facebook Visual Presentation and any other Facebook formative trademarks of the social media giant.

Tags : DELHI HIGH COURT   TRADEMARK   FACEBOOK  

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