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SC Sentences Vijay Mallya to 4 Months Imprisonment for Contempt of Court - (11 Jul 2022)

CRIMINAL

Supreme Court has sentenced fugitive liquor baron Vijay Mallya to four months imprisonment and a fine of Rupees 2000 for contempt of court. The Court has directed Mallya to deposit 40 million US Dollars with 8 percent interest within 4 weeks, failing which attachment proceedings will be initiated.

Tags : SUPREME COURT   VIJAY MALLYA   CONTEMPT  

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