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Kar. Consumer Forum Orders BYJU's to Refund Fees to Student Over Failure to Provide Proper App - (11 Jul 2022)

CONSUMER

Karnataka District consumer forum has directed BYJU to refund fees of a student who alleged that the Ed-tech company did not provide him with a proper learning app and offered a tab which was cheaper in value than the one initially promised.

Tags : KARNATAKA DISTRICT CONSUMER FORUM   BYJU   REFUND  

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