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Madras HC to NMC: Conversion Therapy for LGBTQ+ Must be Treated as Professional Misconduct - (11 Jul 2022)

LAW OF MEDICINE

Madras High Court while issuing directions for the uplifting LGBTQ+ Community has directed National Medical Council (NMC) to enlist Conversion Therapy for LGBTQ+ Person as professional misconduct.

Tags : MADRAS HIGH COURT   LGBTQ+   CONVERSION THERAPY   PROFESSIONAL MISCONDUCT  

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