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Kerala HC: Compensation for Actual Damages Includes Value of Spare Parts to be Repaired - (11 Jul 2022)

MOTOR VEHICLES

Kerala High Court while allowing a motor accident claims appeal has held that in Motor Accident Claims the claimant is entitled to get compensation for 'actual damages', which includes the value of spare parts as well.

Tags : KERALA HIGH COURT   MOTOR ACCIDENT CLAIMS   ACTUAL DAMAGES  

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