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SC Grants Interim Bail to Mohammed Zubair in Hate Speech FIR by UP Police - (08 Jul 2022)

CRIMINAL

Supreme Court has granted interim bail for 5 days to Mohammed Zubair, the co-founder of fact checking website AltNews, in connection with the Hate Speech FIR registered against him by the UP Police, subject to the condition that he will not post any further tweets.

Tags : SUPREME COURT   INTERIM BAIL   HATE SPEECH  

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