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Madras HC: No Court Order Required to Decide Internal Issue of Designated Committee - (08 Jul 2022)

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Madras High Court while directing Sabka Vishwas Scheme Designated Committee to issue discharge certificate in Form-4, has held that no Court order is require to decide internal issue of the Designated Committee and directs.

Tags : MADRAS HIGH COURT   DESIGNATED COMMITTEE   DISCHARGE CERTIFICATE  

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