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ITAT: Income Tax Officials Bound to Follow CBDT Circular - (08 Jul 2022)

DIRECT TAXATION

ITAT: Income Tax Officials Bound to Follow CBDT Circular Income Tax Appellate Tribunal (ITAT), Cochin Bench has held that the circulars issued by the Central Board of Direct Taxes (CBDT) are binding on the income tax officials.

Tags : ITAT   INCOME TAX OFFICIALS   CBDT CIRCULARS  

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