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Allahabad HC: HC Can Grant Transit Anticipatory Bail in Offences Registered Outside its Jurisdiction - (07 Jul 2022)

CRIMINAL

Allahabad High Court has held that a High Court has the power to grant transit anticipatory bail to an accused in connection with an offence registered or about to be registered outside its jurisdiction.

Tags : ALLAHABAD HIGH COURT   TRANSIT ANTICIPATORY BAIL   JURISDICTION  

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