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CESTAT: CENVAT Credit Cannot be Denied on Free Warranty Service Through Third Parties - (07 Jul 2022)

SALES TAX/VAT

Customs, Excise, and Service Tax Appellate Tribunal (CESTAT), Ahmedabad Bench has held that Central Value Added Tax (CENVAT) credit cannot be denied on free warranty service through third parties.

Tags : CESTAT   CENVAT   WARRANTY  

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