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Delhi HC to State: Ensure Uninterrupted Supply of Sanitary Napkins in Government Schools - (07 Jul 2022)

CIVIL

Delhi High Court has directed the Delhi Government to ensure that there is uninterrupted supply of sanitary napkins to the girl students in government-aided schools under its Kishori Yojana.

Tags : DELHI HIGH COURT   SANITARY NAPKINS   GOVERNMENT SCHOOLS  

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