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Delhi HC Stops Delhi Government from Taking Coercive Steps Against GMR - (06 Apr 2016)

Delhi HC has restrained Delhi Government from taking any coercive steps till April 8 against GMR Sports Pvt Ltd, owner of IPL franchise Delhi Daredevils, which has been slapped a demand notice for payment of entertainment tax for the upcoming T-20 matches.

Tags : DELHI HC   DELHI GOVERNMENT  

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