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Kar. HC to High Powered Committee: Provide Suggestions to Bring Dropped Out Children Back to School - (06 Jul 2022)

CIVIL

Karnataka High Court has directed the High Power Committee constituted by it to consider the issue pertaining to out of school children and suggest measures to bring the children who have dropped out to bring them back to school.

Tags : KARNATAKA HIGH COURT   HIGH POWER COMMITTEE   DROPPED OUT  

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