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Kerala HC Permits Demolition of Biju Ramesh’s Building - (06 Apr 2016)

Kerala HC has allowed Thiruvananthapuram District Disaster Management Authority to proceed with demolition of a portion of a five-storied building owned by hotelier Biju Ramesh, and also a portion of an apartment complex on charges that it had encroached on a major canal in the capital city.

Tags : KERALA HC   BIJU RAMESH’S BUILDING  

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