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Bombay HC to BCCI, MCA: Provide Basic Facilities Like Toilets, Drinking Water in Public Grounds - (05 Jul 2022)

CIVIL

Bombay High Court has held that the Mumbai Cricket Association (MCA), Board of Cricket Control India (BCCI) and civic bodies must provide basic hygiene facilities on public grounds like toilets, drinking water and medical assistance.

Tags : BOMBAY HIGH COURT   BCCI   PUBLIC GROUND  

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