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MHA Amends FCRA Rules - (04 Jul 2022)

CIVIL

Ministry of Home Affairs (MHA) has amended the Foreign Contribution (Regulation) Rules 2011 exempting annual receipts up to Rs 10 lakh from foreign relatives (who are citizens of other countries) from declaration and increasing the time for declaration to three months.

Tags : MINISTRY OF HOME AFFAIRS   FOREIGN CONTRIBUTION (REGULATION) RULES   FOREIGN RELATIVES  

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