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Bombay HC Grants Bail to SSR’s Flatmate Siddhart Pithani in Drugs Case - (04 Jul 2022)

NARCOTICS

Bombay High Court has granted bail to Siddharth Pithani, former flatmate of late actor Sushant Singh Rajput (SSR), accused in an illicit drug probe following the actor’s death.

Tags : BOMBAY HIGH COURT   BAIL   DRUG CASE  

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