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RBI Releases First Bi-monthly Monetary Policy Statement, 2016-17 - (05 Apr 2016)

Reserve Bank of India (RBI) has released First Bi-monthly Monetary Policy Statement, 2016-17, lowered key interest rates by 25 basis points to 6.5 percent.

Tags : RESERVE BANK OF INDIA   FIRST BI-MONTHLY MONETARY POLICY STATEMENT   2016-17  

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