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CESTAT: No Service Tax on Ocean Freight Charges Under The Head ‘BAS’ - (04 Jul 2022)

SERVICE TAX

Customs, Excise and Service Tax Appellate Tribunal (CESTAT), Chennai Bench has held that no service tax applicable on ocean freight charges under the head Business Auxiliary Service (BAS).

Tags : CESTAT   SERVICE TAX   OCEAN FREIGHT CHARGES  

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