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P&H HC Grants Bail to Former Punjab CM Charanjit Singh Channi's Nephew - (04 Jul 2022)

CRIMINAL

Punjab and Haryana High Court has granted the bail plea moved by Punjab Chief Minister Charanjit Singh Channi's nephew Bhupinder Singh in connection with alleged illegal sand mining case under Sections 3/4 of Prevention of Money Laundering Act.

Tags : PUNJAB AND HARYANA HIGH COURT   BAIL   PREVENTION OF MONEY LAUNDERING ACT  

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