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Delhi Court Denies Bail to Mohammed Zubair - (04 Jul 2022)

CRIMINAL

Delhi Court has denied bail to Co-Founder of Alt News Mohammed Zubair and remanded him to 14 days judicial custody. He was arrested by the Delhi Police for allegedly hurting religious sentiments and promoting enmity through his tweet made in 2018.

Tags : DELHI COURT   BAIL   JUDICIAL CUSTODY  

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