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NGT Issues Notice to Delhi Government on Review Plea over Art of Living Event - (05 Apr 2016)

National Green Tribunal (NGT) has sought response from Delhi Government and Delhi Development Authority (DDA) on a plea seeking review of its order allowing the Art of Living group's cultural extravaganza on the Yamuna floodplains in March.

Tags : NATIONAL GREEN TRIBUNAL   DELHI DEVELOPMENT AUTHORITY  

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