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Allahabad HC Upholds Life Term of Accused in National Badminton Champion Syed Modi Murder Case - (01 Jul 2022)

CRIMINAL

Allahabad High Court has upheld the life sentence awarded to an accused for the murder of an eight-time National Badminton Champion Syed Modi, who represented India in various international championships.

Tags : ALLAHABAD HIGH COURT   SYED MODI MURDER CASE   LIFE SENTENCE  

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