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Udaipur Court Remands Two Accused in Kanahiya Lal Murder to 14 Days Judicial Custody - (01 Jul 2022)

CRIMINAL

Udaipur Court has remanded the two accused involved in Udaipur's heinous murder of the tailor Kanahiya Lal Telli to 14 days judicial custody.

Tags : UDAIPUR COURT   KANAHIYA LAL TELLI MURDER CASE   JUDICIAL CUSTODY  

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