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Calcutta HC Stays FIR Registered by WB Police Against CBI Officers Probing Coal Scam - (30 Jun 2022)

CRIMINAL

Calcutta High Court has granted interim stay for 6 weeks on the FIR registered by State police authorities against CBI officers for allegedly harassing common people during the ongoing probe into the coal smuggling scam in the State.

Tags : CALCUTTA HIGH COURT   FIR   INTERIM STAY  

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