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J&K&L HC Grants Rs. 5 Lakh Compensation to Reserved Category Candidate Denied Seat in NEET MDS 2021 - (30 Jun 2022)

EDUCATION

Jammu and Kashmir and Ladakh High Court has ordered the Board of Professional Entrance Examination to grant Rs. 5 lakh compensation to a medical aspirant, who was denied a seat in NEET-MDS 2021, despite being eligible under the Children of Defence Personal/ Military Forces category.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   CHILDREN OF DEFENCE PERSONAL/ MILITARY FORCES CATEGORY   NEET-MDS 2021  

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