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Madras HC Stays ED Proceedings Against TN Fisheries Minister Anitha Radhakrishnan - (30 Jun 2022)

CRIMINAL

Madras High Court has stayed the money laundering case being probed by the Enforcement Directorate (ED) against Minister of Fisheries, Fishermen Welfare and Animal Husbandry for the State of Tamil Nadu, Anitha Radhakrishnan.

Tags : MADRAS HIGH COURT   ED   MONEY LAUNDERING  

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