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ITAT: Not All Appellate Orders are Erroneous - (30 Jun 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Cuttack bench has advised the income tax department to be careful in filing the appeals against the orders of the appellate authorities as observed that not all appellate orders are erroneous.

Tags : ITAT   INCOME TAX DEPARTMENT   ERRONEOUS  

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