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Kerala HC to Registrar, District Judiciary: Introduce Child-Friendly Rooms in Family Courts - (30 Jun 2022)

CIVIL

Kerala High Court while suggesting introduction of child-friendly rooms in all Family Courts in the State, has directed Registrar of the District Judiciary to explore and submit a report on the possibility of dedicating a separate room in all the Family Courts.

Tags : KERALA HIGH COURT   CHILD-FRIENDLY ROOM   FAMILY COURT  

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