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SC Dismisses Petition Seeking Directions to Amend Constitution to Make Hindi as Official Language - (05 Apr 2016)

SC has junked a petition seeking direction to amend Constitution to make Hindi as official language of work in the apex court and High Courts. Taking it as a frivolous PIL, the court also imposed a cost of Rs one lakh on the lawyer who had filed it.

Tags : SC   HINDI AS OFFICIAL LANGUAGE  

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