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SC Allows Jailed MLAs Nawab Malik & Anil Deshmukh to Participate in Maharashtra Assembly Floor Test - (30 Jun 2022)

CIVIL

Supreme Court has allowed jailed Maharashtra MLAs Nawab Malik and Anil Deshmukh to vote in the Maharashtra Assembly floor test, which the Governor has ordered to be held to test the majority of the Maha Vikas Aghadi Government.

Tags : SUPREME COURT   FLOOR TEST   VOTE  

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