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SC Stays Tripura HC Order Calling for MHA Files on Security Cover to Ambani Family - (29 Jun 2022)

CIVIL

Supreme Court has stayed the orders passed by the Tripura High Court seeking the production of files of the Ministry of Home Affairs relating to the security cover given to billionaire businessman Mukesh Ambani and his family in Mumbai.

Tags : SUPREME COURT   MHA FILES   SECURITY   MUKESH AMBANI  

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