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Delhi HC Stops DDA's Demolition Action Against Jhuggis in Nizamuddin's Gyaspur Area - (29 Jun 2022)

CIVIL

Delhi High Court has ordered status quo on the Delhi Development Authority's (DDA) proposal to demolish jhuggi clusters in city's Gyaspur area in Hazrat Nizamuddin.

Tags : DELHI HIGH COURT   DELHI DEVELOPMENT AUTHORITY   DEMOLITION  

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