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Allahabad HC Grants Bail to Man Accused of Beating People Raising Slogan of ‘Jai Sri Ram’ - (28 Jun 2022)

CRIMINAL

Allahabad High Court has granted conditional bail to a man accused of beating people were returning back to their house raising the slogan of 'Jai Sri Ram’.

Tags : ALLAHABAD HIGH COURT   BAIL   JAI SRI RAM  

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