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Delhi Court: Alt News Co-Founder Mohommed Zubair Remanded To One Day Police Custody - (28 Jun 2022)

CRIMINAL

Delhi Court has remanded Co-Founder of Alt News Mohammed Zubair to one day police custody, after he was arrested by the Delhi Police for allegedly hurting religious sentiments and promoting enmity.

Tags : DELHI COURT   POLICE CUSTODY   HURTING RELIGIOUS SENTIMENTS  

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