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DGFT Issues Clarification on Chip Import Monitoring System - (28 Jun 2022)

CIVIL

Director-General of Foreign Trade (DGFT) vide Policy Circular No. 40/2015-2020 dated 27th June, 2022 has issued clarification regarding Chip Import Monitoring System (CHIMS).

Tags : DGFT   POLICY CIRCULAR   CLARIFICATION  

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