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Delhi HC Orders Suspension of Domain Name And Blocking of Website ‘My Voltas Care’ - (27 Jun 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has ordered suspension of the domain name as well as blocking access to the website www.myvoltascare.com in a trademark infringement suit filed by home appliance company ‘Voltas’.

Tags : DELHI HIGH COURT   DOMAIN NAME   VOLTAS  

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