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Delhi HC Restrains Narinder Batra from Discharging Functions as President of IOA - (27 Jun 2022)

CIVIL

Delhi High Court while restrained Narinder Dhruv Batra from discharging functions as President of Indian Olympic Association (IOA) has held that purity in the functioning of such federations are much more important, than the individual who hold the position.

Tags : DELHI HIGH COURT   INDIAN OLYMPIC ASSOCIATION   RESTRAIN  

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